LAWS(SC)-2017-9-188

SHAIK MUSTHAPHA SAHEB Vs. STATE OF ANDHRA PRADESH

Decided On September 14, 2017
Shaik Musthapha Saheb Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Diary No.26666/2017 is taken on Board.

(2.) Permission to file special leave petition(s) is granted.

(3.) Delay condoned.