(1.) Issue notice.
(2.) Mr. Gopal Sankaranarayanan, learned counsel, appears and waives notice for all the respondents on behalf of Ms. Rakhi Ray, Advocate-on-Record.
(3.) Leave granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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