LAWS(SC)-2017-12-105

THE SECRETARY/CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION SECRETARY/CHAIRMAN Vs. MINOR JONILA & ORS.

Decided On December 12, 2017
The Secretary/Chairman Central Board Of Secondary Education Secretary/Chairman Appellant
V/S
Minor Jonila And Ors. Respondents

JUDGEMENT

(1.) W.P.(C) No. 644/2017

(2.) Pending application, if any shall stand disposed of.