(1.) Leave granted.
(2.) The qualification for appointment of Lower Division Typist is prescribed in the Notification, which reads as follows :-
(3.) Since the appellant herein possessed only a National Trade Certificate, the initial objection was that the same was not the equivalent to the prescribed qualification. That objection was recalled by the Public Service Commission and the appellant was included in the Rank List at Rank No.7. However, an objection was later taken that the Computer Word Processing possessed by the appellant is acquired only after the last date of Notification in 2009.