(1.) Heard learned counsel for the petitioner.
(2.) The special leave petition is dismissed on the ground of delay. SLP (C) No. 11010 of 2007
(3.) Heard learned counsel for the petitioner.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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