(1.) Leave granted.
(2.) This appeal has been filed against the impugned judgment of the Karnataka High Court dated 10.04.2006 in Criminal Revision Petition No. 880 of 2003.
(3.) Heard learned counsel for the parties and perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN