LAWS(SC)-2007-10-18

HARYANA STATE AGRICULTURAL MKT BOARD Vs. NARESH KUMAR

Decided On October 05, 2007
HARYANA STATE AGRICULTURAL MKT. BOARD Appellant
V/S
NARESH KUMAR Respondents

JUDGEMENT

(1.) DELAY of 440 days in filing this special leave petition is condoned.

(2.) LEAVE granted.