(1.) Leave granted.
(2.) This is a case of filicide the victim Rajesh aged eight years was the son of the accused/appellant.
(3.) This appeal arises out of the following facts.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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