(1.) Leave granted.
(2.) This appeal has been filed against the impugned judgment of the Bombay High Court (Nagpur Bench) dated 17.8.2006 in Criminal Appeal No.135 of 1996.
(3.) Heard learned counsel for the parties and perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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