REGENT COMPUTRONICS PVT. LTD.

MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK Appellant

V/S

SECRETARY, COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK EMPLOYEES ASSOCIATION Respondents

Referred Judgements :-

BENGAL BHATDE COAL CO LIMITED VS. RAM PROBESH SINGH [REFERRED TO]
HIND CONSTRUCTION AND ENGINEERING CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
MANAGEMENT OF THE FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY VS. THEIR WORKMAN SHRI R K MITTAL [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA PARMA NANDA VS. PARMA NANDA:STATE OF HARYANA [REFERRED TO]
MADHYA PRADESH ELECTRICITY BOARD VS. JAGDISH CHANDRA SHARMA [REFERRED TO]
OBETTEE PVT LTD VS. MOHD SHAFIQ KHAN [REFERRED TO]
M P GANGADHARAN VS. STATE OF KERALA [REFERRED TO]

JUDGEMENT

(1.) Leave granted.

(2.) A Public Utility Undertaking (Co-operative Bank) challenges in this appeal an order passed by a Single Judge of the High Court of Judicature at Madras dated September 18, 2000 in Writ Petition No. 11948 of 1993 and modified by the Division Bench of the said Court on November 3, 2004 in Writ Appeal No. 45 of 2001. FACTUAL MATRIX

(3.) To appreciate in its proper perspective an important question raised in the appeal, it is necessary to set out relevant facts.

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MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK Vs. SECRETARY COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION

Referred Judgements :-

JUDGEMENT

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