(1.) Issue notice. The learned counsel for the respondents accepts notice. Four weeks' time is granted for filing the counter-affidavit and documents. List in the fourth week of July, 2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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