(1.) Delay condoned.
(2.) The respondent has been duly served. He has sent his reply/statement of the special leave petition by post.
(3.) Special leave granted.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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