(1.) Leave granted.
(2.) We have heard learned counsel on both sides.
(3.) This appeal, by special leave, arises from the Judgment and order of the Punjab and Haryana High Court, made on December 8, 1995 in RSA No. 2617/95.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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