(1.) This appeal is treated as special leave petition under Art. 136 of the Constitution.
(2.) Leave granted.
(3.) We have heard learned counsel on both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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