(1.) Leave granted
(2.) We have heard learned counsel on both sides
(3.) This appeal by special leave arises from the judgment of the division bench of the High court of Bombay, dated 11/8/1994 made in WP No. 2705 of 1986
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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