BABU SINGH BAINS Vs. UNION OF INDIA

JUDGEMENT

(1.) C. A. No. 12931/96 @ S.L.P. No. 4559/93 and W. P. No. 520/94. Application for impleadment is dismissed.

(2.) Leave granted in the special leave petition.

(3.) The City of beauty, Chandigarh, carefully architectured and meticulosuly executed as a modal city in India by famous architect, Shri Le. Corbursier when it was getting desideration compounded by disfiguration of beauty and elegance, statutory regulations stepped in to stamp out erosion and to restore its natural environment. These cases are instances of blatent misusage of the buildings or plots in the planned structures