(1.) Though the respondents have been served, no one is appearing either in person or through counsel.
(2.) Leave granted.
(3.) We have heard learned counsel for the appellant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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