LAWS(SC)-1996-9-207

CHATTAR SINGH Vs. STATE OF RAJASTHAN

Decided On September 24, 1996
CHATTAR SINGH Appellant
V/S
STATE OF RAJASTHAN Respondents

JUDGEMENT

(1.) Mr. B. D. Sharma, learned counsel for Public service Commission takes notice.

(2.) We have heard learned counsel for the parties.

(3.) Leave granted