(1.) Leave granted.
(2.) We have heard learned counsel on both sides.
(3.) These appeals by special leave arise against the order of the central Administrative tribunal, Bangalore bench, made on 10/2/1994 and 1/3/1995 in RA no. 753 of 1993 and RA No. 22 of 1994 respectively.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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