(1.) Leave granted.
(2.) We have heard learned counsel on both sides.
(3.) This appeal by special leave relates to the nature of the offence committed by the respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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