LAWS(SC)-1986-11-81

STATE OF KERALA Vs. MATHAI VERGHESE

Decided On November 19, 1986
STATE OF KERALA Appellant
V/S
MATHAI VERGHESE Respondents

JUDGEMENT

(1.) Counterfeiters all over the world must be singing in ecstasy : "if there is heaven on earth, it is here, here, here', for, according to the Kerala High Court1, Indian law does not make counterfeiting of currency notes of any country in the world. other than that of India, an offence.