(1.) The appeal is dismissed in view of our judgment dated 27.2.86 entitled Atam Prakash Vs. State of Haryana and Ors. (AIR 1986 SC 859) , There will be no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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