ADDITIONAL DISTRICT MAGISTRATE JABALPUR STATE OF UTTAR PRADESH UNION OF INDIA STATE OF KARNATAKA STATE OF MAHARASHTRA STATE OF RAJASTHAN UNION OF INDIA UNION OF INDIA Vs. SHIVAKANT SHUKLA:V K S CHAUDHARY:ATAL BIHARI VAJPAYEE:SATYA SHARMA:N K GANPAIAH:SUBHAS:MILAP CHAND KANUNGO:SHRI RAM DHAN:DR REKHA AWASTHI

Referred Judgements :-

MEENAKSHI MILLS VS. UNION OF INDIA [EXPLAINED AND DISTINGUISHED]
INDIRA NEHRU GANDHI V. RAJ NARAIN [RELIED ON]
DR. RAM MANOHAR LOHIA VS. STATE OF BIHAR [RELIED ON]
A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [RELIED ON]
STATE OF BOMBAY VS. ATAMA RAM SHRIDHAR VAIDYA [RELIED ON]
S KRISHNAN VS. STATE OF MADRAS [REFERRED TO]
P D SHAMDASANI VS. CENTRAL BANK OF INDIA LIMITED [REFERRED TO]
STATE OFBIHAR VS. KAMESHWAR SINGH:STATE OF MADHYA PRADESH:GOVERNMENT OF THE STATE OF UTTAR PRADESH:KAMESHWAR SINGH [RELIED ON]
SHIBBAN LAL SAKSENA VS. STATE OF UTTAR PRADESH [RELIED ON]
DHIRUBHA DEVISINGH GOHIL VS. STATE OF BOMBAY [RELIED ON]
RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [RELIED ON]
VIDYA VERMA VS. SHIV NARAIN VERMA [RELIED ON]
BIDI SUPPLY CO VS. UNION OF INDIA [DISTINGUISHED]
LAWRENCE JOACHIM JOSEPH DSOUZA VS. STATE OF BOMBAY [RELIED ON]
GARIKAPATI VEERAYA VS. N SUBBIAH CHOUDHRY [RELIED ON]
BASHESHAR NATH VS. MODEL KNITTING INDUSTRIES LIMITED [RELIED ON]
DIRECTOR OF RATIONING AND DISTRIBUTION VS. CORPORATION OF CALCUTTA [RELIED ON]
BISHAN DEVI VS. STATE OF PUNJAB [DISTINGUISHED]
STATE OF BIHAR VS. PRASAD VENNA [DISTINGUISHED]
KHARAK SINGH VS. STATE OF UTTAR PRADESH [RELIED ON]
MOHAN CHOWDHURY K C DULIA ON BEHALT OF RAJ KUMAR VOHRA DETENU VS. CHIEF COMMISSIONER UNION TERRITORY OF TRIPURA:CHIEF COMMISSIONER UNION TERRITORY OF TRIPURA [DISTINGUISHED]
MAKHAN SINGH TARSIKKA SHAMSHER SINGH JOSH GURBUX SINGH ATTA DHANPAT RAI NAHAR DALIP SINGH MUTA SINGH DARSHAN SINGH JHABAL CHANAN SINGH DHUT KARNAIL SINGH FIDA SHRIMATI GODAVARI SHAMRAO PARULEKAR SHAMRAO VISHNU PARULEKAR PRALAD KRISHNA KURANE SHRIPAD YESH VS. STATE OF PUNJAB:STATE OF PUNJAB:STATE OF MAHARASHTRAS:STATE OF MAHARASHTRAS:TH [RELIED ON]
RAMESHWAR SHAW VS. DISTRICT MAGISTRATE BURDWAN [RELIED ON]
POONA CITY MUNICIPAL CORPORATION VS. DATTATRAYA NAGESH DEODHAR [DISTINGUISHED]
BIREN DUTTA MOHAN CHAUDBURY MOHAN CHAUDHURY RAMAKANTA ACHARYA AND MAKHAN DATTA RAKHAL RAJKUMAR AGHORE ON BEHALF OF 10 DETENUES VS. CHIEF COMMISSIONER OF TRIPURA IN ALL THE APPEALS :THE CHIEF COMMISSIONER TRIPURA IN ALL THE PETITIONS [DISTINGUISHED]
STATE OF UTTAR PRADESH VS. RAMAGYA SHARMA VAIDYA [DISTINGUISHED]
BHARAT KALA BHANDAR LIMITED PRIVATE HIRABAI VS. MUNICIPAL COMMITTEE DHAMANGAON [DISTINGUISHED]
STATE OF MAHARASHTRA VS. PRABHAKAR PANDURANG SANZGIRI [DISTINGUISHED]
RAM MANOHAR LOHIA VS. STATE OF BIHAR [DISTINGUISHED]
K ANANDA NAMBIAR R UMANATH THE STATE OF PUNJAB VS. CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS:CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS:CHIEF SECRETARY TO THE GOVERNMENT OF MADRAS [DISTINGUISHED]
DURGADAS SHIRALI VS. UNION OF INDIA ANOTHER [RELIED ON]
G SADANANDAN VS. STATE OF KERALA [RELIED ON]
JAICHAND LAL SETHIA VS. STATE OF WEST BENGAL [RELIED ON]
STATE OF MADHYA PRADESH VS. THAKUR BHARAT SINGH [DISTINGUISHED]
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI VS. UNION OF INDIA [RELIED ON]
STATE OF ORISSA VS. SUDHANSU SEKHAR MISRA [RELIED ON]
MOHAMMAD YAQUB VS. STATE OF JAMMU AND KASHMIR [CONSIDERED .(1968) 2 SCR 227: : 1968 CRI LJ 972]
CHIEF SETTLEMENT COMMISSIONER PUNJAB CHIEF SETTLEMENT COMMISSIONER PUNJAB UNION OF INDIA VS. OM PARKASH:AJIT SINGH KALHA:PARTAP SINGH [EXPLAINED AND DISTINGUISHED (1968) 3 SCR 655:]
B SHANKAR RAO BADAMI VS. STATE OF MYSORE [RELIED ON]
MUNICIPAL CORPORATION VS. NIYAMATULLAH [DISTINGUISHED]
DISTRICT COLLECTOR OF HYDERABAD VS. IBRAHIM AND CO [EXPLAINED AND DISTINGUISHED]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [RELIED ON]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [RELIED ON]
MOHAMMAD MAQBOOL DAMNOO VS. STATE OF JAMMU AND KASHMIR [DISTINGUISHED]
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD VS. RAM TAHEL RAMNAND [RELIED ON]
NIRANJANSINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
BENNETT COLEMAN AND COMPANY THE HINDUSTAN TIMES LIMITED INDIAN EXPRESS MADURAI PRIVATE LIMITED G NARASIMHAN VS. UNION OF INDIA [EXPLAINED AND DISTINGUISHED]
SAMBHU NATH SARKAR VS. STATE OF WEST BENGAL [RELIED ON]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [RELIED ON]
KANU SANYAL VS. DISTRICT MAGISTRATE DARJEELING [RELIED ON]
MEENAKSHI MILLS LIMITED BIHAR COTTON MILLS LIMITED VS. UNION OF INDIA [DISTINGUISHED]
SHAIK HANIF KAMAL SAHA GUDMA MAJHI VS. STATE OF WEST BENGAL :STATE OF WEST BENGAL :STATE OF WEST BENGAL [REFERRED TO]
BHUT NATH METE VS. STATE OF WEST BENGAL [RELIED ON]
MOHAMMAD ALAM JITEN NINIA VS. STATE OF WEST BENGAL [REFERRED TO]
NARAINDAS INDURKHYA VS. STATE OF MADHYA PRADESH [RELIED ON]
NIZAMUDDIN VS. STATE OF WEST BENGAL [REFERRED TO]
KHUDIRAM DAS VS. STATE OF WEST BENGAL [RELIED ON]
DULAL ROY VS. DISTRICT MAGISTRATE BURDWAN [REFERRED TO]