(1.) Heard Ms. Aparna Bhat, the learned Amicus Curiae and Mr. K.M. Nataraj, the learned Additional Solicitor General for the Union of India.
(2.) By this application the following has been prayed for:-
(3.) We direct that :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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