(1.) Delay in refiling is condoned.
(2.) Applications for (i) permission to file the petition; (ii) condonation of delay in filing the application for setting aside the abatement; (iii) setting aside the abatement; and (iv) substitution, are allowed.
(3.) Issue notice to the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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