RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER Vs. YATI JAIN

Referred Judgements :-

STATE OF ORISSA VS. MADAN GOPAL RUNGTA [REFERRED TO]
RAM UMESHWARI SUTHOO VS. MEMBER,BOARD OF REVENUE,ORISSA [REFERRED TO]
JATINDER KUMAR VS. STATE OF PUNJAB [REFERRED TO]
PURSHOTTAM VS. CHAIRMAN,M.S.E.B. [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
GADDE VENKATESWARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
JATAN KUMAR GOLCHA VS. GOLCHA PROPERTIES P LTD [REFERRED TO]
STATE OF ORISSA VS. RAJASAHEB CHA^DANMULL INDRAKUMAR PRIVATE LIMITED [REFERRED TO]
SATYANARAYANA SINHA VS. S LAL AND COMPANY PRIVATE LIMITED [REFERRED TO]
STATE OF PUNJAB NOW HARYANA VS. AMAR SINGH [REFERRED TO]
BAR COUNCIL OF MAHARASHTRA VS. M V DABHOLKAR [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
SHANKARSAN DASH VS. UNION OF INDIA [REFERRED TO]
GUJARAT STATE DY EXECUTIVE ENGINEERS ASSOCIATION VS. STATE OF GUJARAT [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
BADDULA LAKSHMAIAH VS. ANJANEYA SWAMI TEMPLE [REFERRED TO]
STATE OF UTTAR PRADESH VS. HARISH CHANDRA [REFERRED TO]
INTER COLLEGE ARYA NAGAR KANPUR VS. KUMAR TIWARY [REFERRED TO]
SURINDERSINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM SWARUP SAROJ [REFERRED TO]
M P ELECTRICITY BOARD VS. VIRENDRA KUMAR SHARMA [REFERRED TO]
ANDHRA PRADESH PUBLIC SERVICE COMMISSION VS. P CHANDRA MOULEESWARE REDDY [REFERRED TO]
STATE OF BIHAR VS. AMRENDRA KUMAR MISHRA [REFERRED TO]
A P PUBLIC SERVICE COMMISSION VS. BALOJI BADHAVATH [REFERRED TO]
RAKHI RAY VS. HIGH COURT OF DELHI [REFERRED TO]
STATE OF ORISSA VS. RAJKISHORE NANDA [REFERRED TO]
SHALINI SHYAM SHETTY VS. RAJENDRA SHANKAR PATIL [REFERRED TO]
NATIONAL LEATHER CLOTH MANUFACTURING CO VS. UNION OF INDIA [REFERRED TO]
STATE OF J&K VS. SAT PAL [REFERRED TO]
MANOJ MANU VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. ASHOK KUMAR AGGARWAL [REFERRED TO]
M. S. KAZI VS. MUSLIM EDUCATION SOCIETY & ORS. [REFERRED TO]
ROMA SONKAR VS. MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION & ANR [REFERRED TO]
UTTAR PRADESH PUBLIC SERVICE COMMISSION VS. SURENDRA KUMAR & ORS [REFERRED TO]
STATE OF ODISHA VS. ANUP KUMAR SENAPATI [REFERRED TO]