J. SRI NISHA Vs. SPECIAL DIRECTOR

JUDGEMENT

(1.) Heard.

(2.) Leave granted.

(3.) This batch of appeals arises out of the common judgment and final order dtd. 23/7/2024 passed by the Division Bench of the High Court of Judicature at Madras[Hereinafter, referred to as the "High Court".] in W.A. Nos.3520 to 3524 of 2023 and C.M.P. Nos.28745, 28749, 28748, 28750, 28756 of 2023 and 2240 of 2024.