LOKESH B.H. Vs. STATE OF KARNATAKA

Referred Judgements :-

SHIVCHARAN LAL VERMA VS. STATE OF MADHYA PRADESH [REFERRED TO]
U SUVETHA VS. STATE [REFERRED TO]
NOORJAHAN VS. STATE [REFERRED TO]
D VELUSAMY VS. D PATCHAIAMMAL [REFERRED TO]
K.V. PRAKASH BABU VS . STATE OF KARNATAKA [REFERRED TO]
PRABHA TYAGI VS. KAMLESH DEVI [REFERRED TO]
YAMUNABAI ANANTRAO ADHAV VS. ANANTRAO SHIVRAM ADHAV [REFERRED TO]
SAVITABEN SOMABHAI BHATIYA VS. STATE OF GUJARAT [REFERRED TO]
BADSHAH VS. SAU. URMILA BADSHAH GODSE [REFERRED TO]
A SUBASH BABU VS. STATE OF A P [REFERRED TO]
KOPPISETTI SUBBHARAO ALIAS SUBRAMANIAM VS. STATE OF A P [REFERRED TO]
CHIEF JUSTICE OF ANDHRA PRADESH HIGH COURT OF ANDHRA PRADESH VS. L V A DIXITULU:V V S KRISHNAMURTHY [REFERRED TO]
KEHAR SINGHTS VS. STATE DELHI ADMINISTRATION [REFERRED TO]
RUPALI DEVI VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
X VS. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, GOVT. OF NCT OF DELHI [REFERRED TO]
HIRAL P. HARSORA AND ORS. VS. KUSUM NAROTTAMDAS HARSORA AND ORS. [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
RAJINDER SINGH VS. STATE OF PUNJAB [REFERRED TO]
KAMALA AND OTHERS VS. M.R. MOHAN KUMAR [REFERRED TO]
COMMR. OF CUSTOMS VS. DILIP KUMAR AND CO. [REFERRED TO]
KANAI LAL SUR VS. PARAMNIDHI SADHUKHAN [REFERRED TO]
ASSISTANT COMMISSIONER GADAG SUB DIVISION GADAG VS. MATHAPATHI BASAVANNEWWA [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
STANDARD CHARTERED BANK VS. DIRECTORATE OF ENFORCEMENT [REFERRED TO]
MURLIDHAR MEGHRAJ LOYA VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. BATHU PRAKASA RAO [REFERRED TO]
M NARAYANAN NAMBIAR VS. STATE OF KERALA [REFERRED TO]
SHAILESH DHAIRYAWAN VS. MOHAN BALKRISHNA LULLA [REFERRED TO]
D VINOD SHIVAPPA VS. NANDA BELLIAPPA [REFERRED TO]
BENGAL IMMUNITY CO. LTD. V. STATE OF BIHAR [REFERRED TO]
R.M.D. CHAMARBAUGWALLA VS. UNION OF INDIA [REFERRED TO]
MRS LEATHERS VS. S. PALANIAPPAN [REFERRED TO]
NEW INDIA SUGAR MILLS LIMITED VS. COMMISSIONER OF SALES TAX BIHAR [REFERRED TO]
S P JAIN VS. KRISHNA MOHAN GUPTA [REFERRED TO]
BUSCHING SCHMITZ PRIVATE LIMITED VS. P T MENGHANI [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
SEAFORD COURT ESTATES LTD. V. ASHER [REFERRED TO]
ABHIRAM SINGH VS. C.D. COMMACHEN (DEAD) BY LRS. & ORS. [REFERRED TO]
R. (QUINTAVALLE) V. SECY. OF STATE FOR HEALTH [REFERRED TO]
STOCK V. FRANK JONES (TIPTON) LTD. [REFERRED TO]
REEMA AGGARWAL VS. ANUPAM [REFERRED TO]
SHOBHA RANI VS. MADHUKAR REDDI [REFERRED TO]
ARVIND SINGH VS. STATE OF BIHAR [REFERRED TO]
GANANATH PATTNAIK VS. STATE OF ORISSA [REFERRED TO]
MANJU RAM KALITA VS. STATE OF ASSAM [REFERRED TO]
PINAKIN MAHIPATRAY RAWAL VS. STATE OF GUJARAT [REFERRED TO]
JAYEDEEPSINH PRAVINSINH CHAVDA VS. STATE OF GUJARAT [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
PREETI GUPTA VS. STATE OF JHARKHAND [REFERRED TO]
ARNESH KUMAR VS. STATE OF BIHAR [REFERRED TO]
RINKU BAHETI VS. SANDESH SHARDA [REFERRED TO]
DARA LAKSHMI NARAYANA VS. STATE OF TELANGANA [REFERRED TO]
ACHIN GUPTA VS. STATE OF HARYANA [REFERRED TO]
STATE OF PUNJAB VS. GURMIT SINGH [REFERRED TO]
INDRA SARMA VS. V.K.V.SARMA [REFERRED TO]
LATA SINGH VS. STATE OF U P [REFERRED TO]
KUNAPAREDDY @ NOOKALA SHANKA BALAJI VS. KUNAPAREDDY SWARNA KUMARI & ANR [REFERRED TO]
SHAFIN JAHAN VS. ASOKAN K.M. & ORS. [REFERRED TO]
STATE OF W.B. V. ANWAR ALI SARKAR [REFERRED TO]
STATE OF BOMBAY V. F.N. BALSARA [REFERRED TO]
CHARANJIT LAL CHOWDHURY V. UNION OF INDIA [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [REFERRED TO]
ANUJ GARG VS. HOTEL ASSOCIATION OF INDIA [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS [REFERRED TO]
NAVTEJ SINGH JOHAR VS. UNION OF INDIA THR SECRETARY MINISTRY OF LAW AND JUSTICE [REFERRED TO]
S KHUSHBOO VS. KANNIAMMAL [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]