MUNNA MOYUDDIN SHAIKH Vs. STATE OF GUJARAT

Referred Judgements :-

GOPAL VINAYAK GODSE VS. STATE OF MAHARASHTRA [REFERRED TO]
SAMBHA JA KRISHAN JI VS. STATE OR MAHARASHTRA [REFERRED TO]
STATE OF MADHYA PRADESH VS. RATAN SINGH [REFERRED TO]
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH VS. UNION OF INDIA [REFERRED TO]
RANJIT SINGH ALIAS RODA VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
ASHOK KUMAR ALIAS GOLU VS. UNION OF INDIA [REFERRED TO]
SUBHASH CHANDER VS. KRISHAN LAL [REFERRED TO]
UNION OF INDIA VS. V. SRIHARAN @ MURUGAN [REFERRED TO]
BIRBAL CHOUDHARY @ MUKHIYA JEE VS. STATE OF BIHAR [REFERRED TO]
SHIVA KUMAR VS. STATE OF KARNATAKA [REFERRED TO]