(1.) Heard.
(2.) Leave granted.
(3.) These proceedings arise from the judgment and order dtd. 22/1/2026 of the High Court of Patna in Death Reference No.2/2024 and Criminal Appeal (DB) No.691 of 2024.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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