(1.) Delay condoned.
(2.) Leave granted.
(3.) We have heard Ms. Kiran Suri, Learned Senior Counsel for the Appellant, and Mrs. Prabha Swami, Learned Counsel for the Respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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