STATE OF UTTAR PRADESH Vs. JAI BIR SINGH

Referred Judgements :-

BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
D N BANERJI VS. P R MUKHERJEE [REFERRED TO]
STATE OF BOMBAY VS. HOSPITAL MAZDOOR SABHA [REFERRED TO]
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION VS. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR [REFERRED TO]
AHMEDABAD TEXTILE INDUSTRYS RESEARCH ASSOCIATION VS. STATE OF BOMBAY [REFERRED TO]
NATIONAL UNION OF COMMERCIAL EMPLOYEES BOMBAY INCORPORATED LAW SOCIETY INTERVENER VS. M B MEHER INDUSTRIAL TRIBUNAL BOMBAY [REFERRED TO]
UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA VS. RAM NATH [REFERRED TO]
SECRETARY MADRAS GYMKHANA CLUB EMPLOYEES UNION VS. MANAGEMENT OF GYMKHANA CLUB [REFERRED TO]
CRICKET CLUB OF INDIA LIMITED VS. BOMBAY LABOUR UNION [REFERRED TO]
MANAGEMENT OF SAFDARJUNG HOSPITAL NEW DELHI MANAGEMENT OF MESSRS T B HOSPITAL NEW DELHI KURJI HOLY FAMILY HOSPITAL VS. KULDIP SINGH SETHI:THE WORKMEN:THE STATE OF BIHAR [REFERRED TO]
SUB DIVISIONAL INSPECTOR OF POST VAIKAM VS. THEYYAM JOSEPH [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS VS. JAGANNATH MARUTI KONDHARE [REFERRED TO]
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION PRABHADEVI TELEPHONE EXCHANGE VS. UNION OF INDIA [REFERRED TO]
GENERAL MANAGER TELECOM VS. SRINIVASA RAO [REFERRED TO]
ALL INDIA RADIO VS. SANTOSH KLJMAR [REFERRED TO]
AGRICULTURAL PRODUCE MARKET COMMITTEE VS. ASHOK HARIKUNI [REFERRED TO]
PHYSICAL RESEARCH LABORATORY VS. K G SHARMA [REFERRED TO]
COIR BOARD ERNAKULAM COCHIN VS. INDIRA DEVI P S [REFERRED TO]
COIR BOARD ERNAKU^AM KERALA STATE VS. INDIRA DEVI P S [REFERRED TO]
STATE OF U P VS. JAI BIR SINGH [REFERRED TO]
STATE OF GUJARAT VS. PRATAMSINGH NARSINH PARMAR [REFERRED TO]
CENTRAL BOARD OF DAWOODI BOHRA COMMUNITY VS. STATE OF MAHARASHTRA [REFERRED TO]
ALIGARH MUSLIM UNIVERSITY VS. NARESH AGARWAL [REFERRED TO]
RAJ LAKSHMI DASI V. BANAMALI SEN [REFERRED TO]
GOVERNMENT OF NCT OF DELHI VS. BSK REALTORS LLP [REFERRED TO]
MATHURA PRASAD BAJOO JAISWAL VS. DOSSIBAI N B JEEJEEBHOYF [REFERRED TO]
MALOOK SINGH VS. STATE OF PUNJAB [REFERRED TO]
STATE OF RAJASTHAN VS. NEMI CHAND MAHELA [REFERRED TO]
YADAIAH AND ANOTHER V. STATE OF TELANGANA AND OTHERS [REFERRED TO]
S NAGARAJ CHIKKA CHANNAIAH S RAMAIAH M SHANKARAIAH VS. STATE OF KARNATAKA [REFERRED TO]
SUPREME COURT ADVOCATES ON RECORD ASSOCIATION S P GUPTA VS. UNION OF INDIA [REFERRED TO]
BENGAL IMMUNITY CO. LTD. V. STATE OF BIHAR [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
SECRETARY MADRAS GYMKHANA CLUB EMPLOYEES UNION VS. MANAGEMENT OF GYMKHANA CLUB [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
MANAGEMENT OF SAFDARJUNG HOSPITAL NEW DELHI MANAGEMENT OF MESSRS T B HOSPITAL NEW DELHI KURJI HOLY FAMILY HOSPITAL VS. KULDIP SINGH SETHI:THE WORKMEN:THE STATE OF BIHAR [REFERRED TO]
TRIMURTHI FRAGRANCES (P) LTD VS. GOVERNMENT OF N.C.T. OF DELHI [REFERRED TO]
GUJARAT STEEL TUBES LIMITED VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION PRABHADEVI TELEPHONE EXCHANGE VS. UNION OF INDIA [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT VS. UNION OF INDIA [REFERRED TO]
PROPERTY OWNERS ASSOCIATION VS. STATE OF MAHARASHTRA [REFERRED TO]
BARODA BOROUGH MUNICIPALITY VS. ITS WORKMEN [REFERRED TO]
UNIVERSITY OF DELHI J D TYTLER VIRENDER SAXENA VS. RAM NATH [REFERRED TO]
STATE OF RAJASTHAN VS. VIDHYAWATI [REFERRED TO]
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR VS. MOHAN LAL [REFERRED TO]
YASH DEVELOPERS VS. HARIHAR KRUPA CO-OPERATIVE HOUSING SOCIETY LIMITED [REFERRED TO]
STATE OF HARYANA VS. MUKESH KUMAR [REFERRED TO]
PRAVIN ELECTRICALS PRIVATE LIMITED VS. GALAXY INFRA AND ENGINEERING PRIVATE LIMITED [REFERRED TO]
PREETI GUPTA VS. STATE OF JHARKHAND [REFERRED TO]
ARIF AZIM CO. LTD VS. APTECH LTD. [REFERRED TO]
PUBLIC INTEREST FOUNDATION VS. UNION OF INDIA [REFERRED TO]
BARODA BOROUGH MUNICIPALITY V. WORKMEN [REFERRED TO]
D. N. BANERJI V. P. R. MUKHERJEE [REFERRED TO]
STATE OF GUJARAT AND ORS. VS. PRATAMSINGH NARSINH PARMAR [REFERRED TO]
AELTEMESH REIN VS. UNION OF INDIA [REFERRED TO]
KESHAV MILLS CO LIMITED PETLAD VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
NEW JEHANGIR VAKIL MILLS LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA [REFERRED TO]
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX BOMBAY NORTH AHMEDABAD [REFERRED TO]
SHAH FAESAL VS. UNION OF INDIA [REFERRED TO]
SHRIMANTH BALASAHEB PATIL VS. HONORABLE SPEAKER, KARNATAKA LEGISLATIVE ASSEMBLY [REFERRED TO]
UNION OF INDIA PRITHIPAL SINGH RAM MEHAR RAJ KUMAR DELHI CATTLE BREEDING FARMS PRIVATE LIMITED VS. RAGHUBIR SINGH :UNION OF INDIA [REFERRED TO]
S AZEEZ BASHA MOHAMMAD YASEEN NURI ZULFIQUARULLA DR M TAJUDDIN QURASHI MOHD IDRIS VS. UNION OF INDIA [REFERRED TO]
WORKMEN OF FIRESTONE TYRE RUBBER CO OF INDIA PRIVATE LIMITED DR GENERAL MANAGER LARSEN AND TOUBRO LIMITED MANAGER LARSEN AND TOUBRO LIMITED BOMBAY GODFREY PHILLIPS INDIA LIMITED VS. MANAGEMENT:SHEIKH ISMAIL MOHAMED:K P GANGHARE:MANIK VASUDEO [REFERRED TO]
WORKMEN OF INDIAN STANDARDS INSTITUTION VS. MANAGEMENT OF INDIAN STANDARDS INSTITUTION [REFERRED TO]
STATE OF TAMIL NADU VS. NELLAI COTTON MILLS LIMITED [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
CHAIRMAN, STATE BANK OF INDIA VS. M.J. JAMES [REFERRED TO]
NAHALCHAND LALOOCHAND PVT LTD VS. PANCHALI CO OPERATIVE HOUSING SOCIETY LTD [REFERRED TO]
TMA PAI FOUNDATION VS. STATE OF KARNATAKA [REFERRED TO]
CHANDRA KANT TUKARAM NIKAM VS. MUNICIPAL CORPORATION OF AHMEDABAD [REFERRED TO]
AMEER TRADING CORPORATION LIMITED VS. SHAPOORJI DATA PROCESSING LIMITED [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. LAXMI NARAIN DHUT [REFERRED TO]
POPPATLAL SHAH V. STATE OF MADRAS [REFERRED TO]
N NAGENDRA RAO AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
STATE OF MADHYA PRADESH VS. SOMDUTT SHARMA [REFERRED TO]
MAGANLAL CHHAGANLAL PRIVATE LIMITED PARWATIBAI PUNDALIK LEGAD UMAR HABIB BIBI BATOOL PARWATIBAI PUNDALIK LEGAD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY:THE PRINCIPAL JUDGE CITY CIVIL COURTS:J R VIMADALAL:ENQUIRY OFFICER:THE PRINCIPAL JUDGE CITY CIVIL COURTS [REFERRED TO]
STATE OF GUJARAT VS. MIRZAPUR MOTI KURESHI KASSAB JAMAT [REFERRED TO]