DHRUV VARMA Vs. J.K. VARMA

JUDGEMENT

(1.) Heard Mr. Vipin Sanghi, learned senior counsel appearing for the petitioners.

(2.) Before the Trial Court, Accused No.1 (A1) was M/s Vasu Tech Limited; Accused No.2 (A2) was Petitioner No.1 herein-Dhruv Varma, Director of M/s Vasu Tech Limited and coparcener of Ratan Lal Varma and Sons (HUF); Accused No.3 (A3) was R.L. Varma, Director/Karta of the HUF; Accused No.4 (A4) was Aruna Varma, Director of M/s Vasu Tech Limited; and Accused No.5 (A5)/Petitioner No.2 herein was Ratan Lal Varma and Sons (HUF).

(3.) Only Accused No.2/Petitioner No.1, Dhruv Varma, and Accused No.5/Petitioner No.2, Ratan Lal Varma and Sons (HUF) are before this court .