MANJULA Vs. D.A. SRINIVAS

Referred Judgements :-

DALIP SINGH VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
M.NAGARAJAN VS. V.M.NAGAMMAL [REFERRED TO]
VALLIAMMAL (D) BY LRS. VS. SUBRAMANIAM [REFERRED TO]
NANNEPUNENI SEETHARAMAIAH AND OTHERS VS. NANNEPUNENI RAMAKRISHNAIAH [REFERRED TO]
CHAMAN LAL VS. MOHAN LALL AND OTHERS [REFERRED TO]
MINOTI D/O SUSHIL MALIK VS. SUSHIL MOHANSINGH MALIK AND ANOTHER [REFERRED TO]
K.D.SHARMA VS. STEEL AUTHORITY OF INDIA LTD.AND OTHERS [REFERRED TO]
RAM KUMAR VS. STATE OF UTTAR PRADESH AND OTHERS [REFERRED TO]
MADANURI SRI RAMA CHANDRA MURTHY VS. SYED JALAL [REFERRED TO]
POPAT AND KOTECHA PROPERTY VS. STATE BANK OF INDIA STAFF ASSOCIATION [REFERRED TO]
PAWAN KUMAR VS. BABULAL SINCE DECEASED THROUGH LRS.AND OTHERS [REFERRED TO]
HARDESH ORES PRIVATE LIMITED VS. HEDE AND COMPANY [REFERRED TO]
SANGRAMSINH P.GAEKWAD VS. SHANTADEVI P.GAEKWAD (DEAD) THR.LRS. [REFERRED TO]
SUKHBIRI DEVI AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
UNION OF INDIA AND ANOTHER VS. GANPATI DEALCOM PRIVATE LIMITED [REFERRED TO]
ODISHA STATE FINANCIAL CORPORATION VS. VIGYAN CHEMICAL INDUSTRIES AND OTHERS [REFERRED TO]
RADHIKA AGARWAL VS. UNION OF INDIA AND OTHERS [REFERRED TO]
N.P.SASEENDRAN VS. N.P.PONNAMMA AND OTHERS [REFERRED TO]
MUNICIPAL COMMITTEE KATRA AND OTHERS VS. ASHWANI KUMAR [REFERRED TO]
ANIL BEHARI GHOSH VS. LMFLCH BALA DASSI [REFERRED TO]
BENGAL IMMUNITY COMPANY LIMITED VS. STATE OF BIHAR [REFERRED TO]
ASSISTANT COLLECTOR OF CUSTOMS BOMBAY BEHRAMJI MERWANJI DAMANIA VS. L R MELWANI :L R MELWANI [REFERRED TO]
ILLIAS VS. COLLECTOR OF CUSTOMS MADRAS [REFERRED TO]
RAMESH CHANDRA MEHTA DATTATRAYA WAMAN CHITNIS FATAKIA PUNAMCHAND RAMLALJI PUNAMCHAND RAMLALJI VS. STATE OF WEST BENGAL :H R SIYAM ASSISTANT COLLECTOR OF CUSTOMS BOMBAY:K K GANGULI ASSTT COLLECTOR OF CUSTOMS BOMBAY :DADY ADAVJI AMPTJER :V R R GAMES ASSISTANT COLLATOR OF CUSTOMS BOMBAY [REFERRED TO]
SOUTH GUJARAT ROOFING TILES MANU FACTURERS ASSOCIATION VS. STATE OF GUJARAT [REFERRED TO]
T ARIVANDANDAM VS. T V SATYAPAL [REFERRED TO]
DIVISIONAL FOREST OFFICER VS. GV SUDHAKAR RAO [REFERRED TO]
SAMAR SINGH VS. KEDAR NATH ALIAS K N SINGH [REFERRED TO]
MITHILESH KUMARI VS. PREM BEHARI KHARE [REFERRED TO]
R RAJAGOPAL REDDY VS. PADMINI CHANDRASEKHARAN [REFERRED TO]
UNION OF INDIA VS. MAJOR GENERAL MADAN LAL YADAV [RETD ] [REFERRED TO]
SHYAM SUNDER VS. RAM KUMAR [REFERRED TO]
ABDUL RAHMAN VS. PRASONY BAI [REFERRED TO]
LIVERPOOL AND LONDON S P AND I ASSOCIATION LIMITED VS. M V SEA SUCCESS [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
ASSOCIATED INDEM MECHANICAL PVT LTD VS. WEST BENGAL SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION LTD [REFERRED TO]
N D P NAMBOODRIPAD VS. UNION OF INDIA [REFERRED TO]
COMMNR OF INCOME TAX I AHMEDABAD VS. GOLD COIN HEALTH FOOD PVT LTD [REFERRED TO]
D V PAUL VS. MANISHA LALWANI [REFERRED TO]
A. SHANMUGAM VS. ARIYA KSHATRIYA RAJAKULA VAMSATHU MADALAYA NANDHAVANA PARIPALANAI SANGAM REPRESENTED BY ITS PRESIDENT ETC [REFERRED TO]
MARCEL MARTINS VS. M PRINTER [REFERRED TO]
N RAMAIAH VS. NAGARAJ S [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED TO]
P V GURU RAJ REDDY VS. P NEERADHA REDDY [REFERRED TO]
INDIAN PERFORMING RIGHTS SOCIETY LTD. VS. SANJAY DALIA AND ORS. [REFERRED TO]
R.K. ROJA VS. U.S.RAYUDU AND ANOTHER [REFERRED TO]
STATE OF MADHYA PRADESH AND OTHERS VS. SMT. KALLO BAI [REFERRED TO]
STATE BANK OF INDIA VS. V. RAMAKRISHNAN & ANR. [REFERRED TO]
NUSLI NEVILLE WADIA VS. IVORY PROPERTIES [REFERRED TO]
SMT. S VANITHA VS. THE DEPUTY COMMISSIONER, BENGALURU URBAN DISTRICT AND OTHERS [REFERRED TO]
K. AKBAR ALI VS. K. UMAR KHAN [REFERRED TO]
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED THROUGH THE AUTHORIZED SIGNATORY VS. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED [REFERRED TO]
SRIHARI HANUMANDAS TOTALA VS. HEMANT VITHAL KAMAT [REFERRED TO]
M/S. SREE SURYA DEVELOPERS AND PROMOTERS / M/S. RAJA PUSHPA PROPERTIES PVT. LTD. VS. N. SAILESH PRASAD [REFERRED TO]
UNION OF INDIA VS. GANPATI DEALCOM PVT. LTD [REFERRED TO]
RAMISETTY VENKATANNA VS. NASYAM JAMAL SAHEB [REFERRED TO]
CORRESPONDENCE, RBANMS EDUCATIONAL INSTITUTION VS. B. GUNASHEKAR [REFERRED TO]
SHAIFALI GUPTA \ DEEPAK LALCHANDANI VS. VIDYA DEVI GUPTA [REFERRED TO]
VINOD INFRA DEVELOPERS LTD. VS. MAHAVEER LUNIA [REFERRED TO]
BINOD PATHAK VS. SHANKAR CHOUDHARY [REFERRED TO]