UNION OF INDIA Vs. BALAKRISHNAN MULLIKOTE

Referred Judgements :-

UNIVERSITY OF ALLAHABAD VS. AMRIT CHAND TRIPATHI [REFERRED TO]
KRISHAN KUMAR VS. STATE OF RAJASTHAN [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
COLLECTOR OF INCOME TAX VS. HINDUSTAN BULK CARRIERS [REFERRED TO]
UNION OF INDIA VS. TARSEM SINGH [REFERRED TO]
AFJAL IMAM VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA (UOI) VS. SURINDER SINGH PARMAR [REFERRED TO]