VIRINDER PAL SINGH Vs. PUNJAB AND SIND BANK

Referred Judgements :-

SECURITIES AND EXCHANGE BOARD OF INDIA THROUGH ITS CHAIRMAN V. ROOFIT INDUSTRIES LIMITED [REFERRED TO]
CHITTOORI SUBBANNA VS. KUDAPPA SUBBANNA [REFERRED TO]
A L KALRA VS. PROJECT AND EQUIPMENT CORPORATION OF INDIA LIMITED [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]
JASWANT SINGH VS. BHARAT COKING COAL LTD [REFERRED TO]
RAMESH CHANDRA SHARMA VS. PUNJAB NATIONAL BANK [REFERRED TO]
UCO BANK VS. RAJINDER LAL CAPOOR [REFERRED TO]
STATE BANK OF INDIA VS. RAM LAL BHASKAR [REFERRED TO]
CANARA BANK VS. D.R.P. SUNDHARAM [REFERRED TO]
ALLAHABAD BANK & ORS. VS. KRISHNA NARAYAN TEWARI [REFERRED TO]
MIHIR KUMAR HAZARA CHOUDHURY VS. LIFE INSURANCE CORPN. AND ANR. [REFERRED TO]
UCO BANK & ORS VS. PRABHAKAR SADASHIV KARVADE [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR, MAHANADI COALFIELDS LIMITED VS. RABINDRANATH CHOUBEY [REFERRED TO]
UNION OF INDIA VS. EX. CONSTABLE RAM KARAN [REFERRED TO]