(1.) Exemption Application is allowed.
(2.) Our Order dtd. 13/1/2026 reads thus:-
(3.) We heard Mr. Rizwan Merchant, the learned counsel appearing for the petitioner and Ms. Rukhmini Bobde, the learned counsel appearing for the State of Maharashtra.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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