PRANESH M.K. Vs. A.V. GAYATHRI

Referred Judgements :-

N.P. PONNUSWAMI V. RETURNING OFFICER AND ORS. [REFERRED TO]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED TO]
HARI PRASAD MULSHANKER TRIVEDI VS. V B RAJU [REFERRED TO]
KUNWAR NRIPENDRA BAHADUR SINGH VS. JAI RAM VERMA [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE VS. JAINSON HOSIERY INDUSTRIES [REFERRED TO]
R NARAYANAN VS. S SEMMALAI [REFERRED TO]
JYOTI BASU VS. DEBI GHOSAL [REFERRED TO]
LAKSHMI CHARAN SEN ELECTION COMMISSION A K M HASSAN UZZAMAN VS. A K M HASSAN UZZAMAN:A K M HASSAN UZZAMAN:UNION OF INDIA [REFERRED TO]
RAM AND SHYAM COMPANY VS. STATE OF HARYANA [REFERRED TO]
JEET MOHINDER SINGH VS. HARMINDER SINGH JASSI [REFERRED TO]
MAHANT RAM PRAKASH DASS VS. RAMESH CHANDRA [REFERRED TO]
P H PUJAR VS. KANTHI RAJASHEKHAR KIDIYAPPA [REFERRED TO]
RAMESH MEHTA VS. SANWAL CHAND SINGHVI [REFERRED TO]
KULDIP NAYAR VS. UNION OF INDIA [REFERRED TO]
DHAMPUR SUGAR MILLS LTD VS. STATE OF U P [REFERRED TO]
RAJBALA & OTHERS VS. STATE OF HARYANA & OTHERS [REFERRED TO]
MAHARASHTRA CHESS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SHELLY OBEROI VS. OFFICE OF LIEUTENANT GOVERNOR OF DELHI [REFERRED TO]