DIRECTORATE GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE Vs. GAMESKRAFT TECHNOLOGIES PRIVATE LIMITED

Referred Judgements :-

ATTORNEY GENERAL V. LUNCHEON SPORTS CLUB [REFERRED TO]
STATE OF BOMBAY V. R.M.D. CHAMARBAUGWALA [REFERRED TO]
R.M.D. CHAMARBAUGWALA AND ANOTHER V. UNION OF INDIA AND ANOTHER [REFERRED TO]
TOTE INVESTORS LTD. AND SMOKER [REFERRED TO]
BLACK-CLAWSON INTERNATIONAL LTD. V. PAPIERWERKE WALDHOF- ASCHAFFENBURG [REFERRED TO]
NELL GWYNN HOUSE MAINTENANCE FUND TRUSTEE V. CCE [REFERRED TO]
STATE OF RAJASTHAN V. RAJASTHAN CHEMISTS ASSOCIATION [REFERRED TO]
JINDAL STAINLESS LTD. VS. STATE OF HARYANA [REFERRED TO]
COMMISSIONER OF SERVICE TAX V. M/S. BHAYANA BUILDERS (P.) LTD. [REFERRED TO]
MM AQUA TECHNOLOGIES V. CIT [REFERRED TO]
CIT V. PEPSI FOODS LTD. [REFERRED TO]
COMMISSIONER OF INTERNAL REVENUE V. INDIANAPOLIS POWER AND LIGHT CO. [REFERRED TO]
NORTHERN INDIA CATERERS INDIA LIMITED VS. LT GOVERNOR OF DELHI [REFERRED TO]
SAINIK MOTORS JODHPUR VS. STATE OF RAJASTHAN [REFERRED TO]
KUNNATHAT THATHUNNI MOOPIL NAIR VS. STATE OF KERALA [REFERRED TO]
NAVINCHANDRA MAFATLAL BOMBAY VS. COMMISSIONER OF INCOME TAX BOMBAY CITY [REFERRED TO]
R R ENGINEERING CO SHITAL PRASAD VS. ZILA PARISHAD BAREILLY:TOWN AREA COMMITTEE KURAOLI [REFERRED TO]
D G GOSE AND CO AGENTS PRIVATE LIMITED S K SUBRAMANIAN CUSTOMS CLEARING AGENTS ASSOCIATION ALEX CHERIYAN SOUTH CORPORATION PRIVATE LIMITED N KUNHIRAMAN ABRAHAM ABRAHAM K G BHASKARAN MRS LU VS. STATE OF KERALA [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
STATE OF MADHYA PRADESH VS. TIKAMDAS [REFERRED TO]
FIRM OF PRATAPCHAND NOPAJI VS. FIRM OF KOTRIKE VENKATA SETTY AND SONS [REFERRED TO]
STATE OF KERALA VS. HAJI K HAJI K KUTTY NAHA [REFERRED TO]
BHARAT NIDHI LIMITED VS. TAKHATMAL DEAD [REFERRED TO]
BUILDERS SUPPLY CORPORATION VS. UNION OF INDIA [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
H ANRAJ DIPAK DHAR VS. GOVERNMENT OF TAMIL NADU:STATE OF WEST BENGAL [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
EXPRESS HOTELS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATION OF INDIA VS. UNION OF INDIA [REFERRED TO]
EXECUTIVE CLUB AND OTHERS V. STATE OF A.P.,1998 [REFERRED TO]
PARLE AGRO PVT. LTD V. UNION OF INDIA [REFERRED TO]
ASSESSING OFFICER CIRCLE (INTERNATIONAL TAXATION) V. NESTLE SA [REFERRED TO]
RAI RAMAKRISHAN V. STATE OF BIHAR [REFERRED TO]
STATE OF MADRAS V. GANNON DUNKERLEY AND CO.,MADRAS LTD. [REFERRED TO]
RALLA RAM V. PROVINCE OF IAST PUNJAB [REFERRED TO]
CANADA SUGAR REFINING CO. V. R. [REFERRED TO]
SALOMON V. SALOMON AND CO. LTD. [REFERRED TO]
QUEEN-EMPRESS V. NAROTTAMDASS MOTIRAM [REFERRED TO]
SALMON V. DUNCOMBE [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
SOW CHANDRA KANTE VS. SHEIKH HABIT [REFERRED TO]
SRINIVASA THEATRE VS. GOVERNMENT OF TAMILNADU [REFERRED TO]
K R LAKSHMANAN VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. A SANYASI RAO [REFERRED TO]
VIKAS SALES CORPORATION VS. COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY I VS. SHOORJI VALLABHDAS AND CO [REFERRED TO]
STATE OF KERALA VS. BUILDERS ASSOCIATION OF INDIA [REFERRED TO]
UNION OF INDIA VS. BOMBAY TYRE INTERNATIONAL LIMITED [REFERRED TO]
SULTANA BEGUM VS. PREM CHAND JAIN [REFERRED TO]
CENTRAL BANK OF INDIA VS. THEIR WORKMEN [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY VS. PODAR CEMENT PRIVATE LIMITED AND OT HERS [REFERRED TO]
DENA BANK VS. BHIKHABHAI PRABHUDAS PAREKH AND CO [REFERRED TO]
UNION OF INDIA VS. HANSOLI DEVI [REFERRED TO]
COLLECTOR OF INCOME TAX VS. HINDUSTAN BULK CARRIERS [REFERRED TO]
NATIONAL AGRICULTURAL CO OPERATIVE MARKETING FEDERATION OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
TAMIL NADU KALYANA MANDAPAM ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LIMITED VS. COMMISSIONER OF INCOME TAX KOLHAPUR [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE PONDICHERRY VS. ACER INDIA LIMITED [REFERRED TO]
ZILE SINGH VS. STATE OF HARYANA [REFERRED TO]
TATA CONSULTANCY SERVICE VS. STATE OF A P [REFERRED TO]
GODFREY PHILLIPS INDIA LTD VS. STATE OF U P [REFERRED TO]
GUJARAT AMBUJA CEMENT LTD VS. UNION OF INDIA [REFERRED TO]
HINGIR RAMPUR COAL CO LIMITED VS. STATE OF ORISSA [REFERRED TO]
SUNRISE ASSOCIATES VS. GOVT OF NCT OF DELHI [REFERRED TO]
KRISHNASWAMY S PD VS. UNION OF INDIA [REFERRED TO]
STATE OF RAJASTHAN VS. RAJASTHAN CHEMIST ASSOCIATION [REFERRED TO]
THE BANGALORE TURF CLUB LTD VS. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION [REFERRED TO]
JAFFER MEHER ALI VS. BUDGE-BUDGE JUTE MILLS CO [REFERRED TO]
RAM PRATAP NEMANI VS. EMPEROR [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED TO]
SURENDRA KOLI VS. STATE OF U.P. [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. DIAMOND AND GEM DEVELOPMENT CORPORATION LTD [REFERRED TO]
KAMLESH VERMA VS. MAYAWATI [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. EXCEL INDUSTRIES LTD [REFERRED TO]
MANISH TRIVEDI VS. STATE OF RAJASTHAN [REFERRED TO]
COMMERCIAL TAX OFFICER & ORS. VS. STATE BANK OF INDIA & ANR. [REFERRED TO]
VIRTUAL SOFT SYSTEMS LTD VS. COMMISSIONER OF INCOME TAX DELHI [REFERRED TO]
ATMA RAM BUDHIA VS. STATE OF BIHAR [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]
SODEXO SVC INDIA PRIVATE LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
GWALIOR DISTILLERIES PVT. LTD. VS. THE STATE OF MADHYA PRADESH AND OTHERS [REFERRED TO]
GHANASHYAM MISHRA AND SONS PRIVATE LIMITED THROUGH THE AUTHORIZED SIGNATORY VS. EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED [REFERRED TO]
D J MALPANI VS. COMMISSIONER OF CENTRAL EXCISE, NASHIK [REFERRED TO]
COMMNR OF INCOME TAX I AHMEDABAD VS. GOLD COIN HEALTH FOOD PVT LTD [REFERRED TO]
STATE OF MAHARASHTRA VS. BHARAT SHANTI LAL SHAH [REFERRED TO]
COMMISSIONER OF INCOME TAX UDAIPUR VS. MCDOWELL AND CO LTD [REFERRED TO]
RAJIV SARIN VS. STATE OF UTTARAKHAND [REFERRED TO]
STATE OF KERALA VS. MAR APPRAEM KURI CO. LTD [REFERRED TO]
Gorantla Butchiah Chowdary VS. State now Andhra Pradesh [REFERRED TO]
KAPICO KERALA RESORTS PVT. LTD. VS. STATE OF KERALA [REFERRED TO]
SKILL LOTTO SOLUTIONS PVT. LTD. VS. UNION OF INDIA & OTHERS [REFERRED TO]
FRANKLIN TEMPLETON TRUSTEE SERVICES PRIVATE LIMITED VS. AMRUTA GARG [REFERRED TO]
UNION OF INDIA VS. INTERCONTINENTAL CONSULTANTS AND TECHNOCRATS PVT LTD [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE, INDORE VS. M/S GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY [REFERRED TO]
STATE BANK OF INDIA VS. V. RAMAKRISHNAN & ANR. [REFERRED TO]
JOSEPH SHINE VS. UNION OF INDIA [REFERRED TO]
SOUTH INDIAN BANK LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
STATE OF KARNATAKA VS. STATE OF MEGHALAYA [REFERRED TO]
YASH RAJ FILMS PRIVATE LIMITED VS. AFREEN FATIMA ZAIDI [REFERRED TO]
MINERAL AREA DEVELOPMENT AUTHORITY VS. STEEL AUTHORITY OF INDIA [REFERRED TO]
UNION OF INDIA VS. MOHIT MINERALS PVT. LTD [REFERRED TO]
CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX VS. M/S SAFARI RETREATS PRIVATE LTD. [REFERRED TO]