(1.) Heard.
(2.) Leave granted.
(3.) The instant appeal by special leave is directed against the order dtd. 13/10/2025 passed by the High Court of Telangana at Hyderabad[ Hereinafter referred to as 'High Court'.] in Criminal Petition No.13071 of 2025.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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