(1.) Heard learned counsel for the parties.
(2.) Leave granted.
(3.) Despite valid service of notice, nobody has entered appearance on behalf of the driver of the Maruti Zen Car-respondent no.5 when the matter was taken up.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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