(1.) Delay condoned.
(2.) Exemption applications are allowed.
(3.) We take notice of the fact that at the fag end of the trial, the High Court has stayed the further proceedings of Session Trial No.266/2019 and that too in exercise of its revisional jurisdiction.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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