ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA

Referred Judgements :-

RAI SAHIB RAM JAWAYA KAPUR VS. STATE OF PUNJAB [REFERRED TO]
LALITA KUMARI VS. GOVERNMENT OF UTTAR PRADESH AND OTHERS [REFERRED TO]
SUPREME COURT WOMEN LAWYERS ASSOCIATION VS. UNION OF INDIA AND ANOTHER [REFERRED TO]
UNION OF INDIA AND OTHERS VS. K.PUSHPAVANAM AND OTHERS [REFERRED TO]
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS VS. ABANI KUMAR BANERJEE [REFERRED TO]
R R CHARI VS. STATE OF UTTAR PRADESH [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
ASIF HAMEED STATE OF JAMMU AND KASHMIR RAJEEV MAHAJAN JYOTI KUMARI VS. STATE OF JAMMU AND KASHMIR:RAJEEV MAHAJAN:STATE OF JAMMU AND KASHMIR:STATE OF JAMMU AND KASHMIR [REFERRED TO]
P RATHINAM NAGBHUSAN PATNAIK VS. UNION OF INDIA [REFERRED TO]
MADHU BALA VS. SURESHKUMAR [REFERRED TO]
VISHAKA VS. STATE OF RAJASTHAN [REFERRED TO]
UNION OF INDIA VS. S B VOHRA [REFERRED TO]
TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED VS. STATE OF BIHAR [REFERRED TO]
MOHD YOUSUF VS. AFAQ JAHAN [REFERRED TO]
STATE OF KARNATAKA VS. PASTOR P RAJU [REFERRED TO]
SAKIRI VASU VS. STATE OF U P [REFERRED TO]
ANIL KUMAR VS. M.K.AIYAPPA [REFERRED TO]
PRAVASI BHALAI SANGATHAN VS. UNION OF INDIA [REFERRED TO]
SUPREME COURT ADVOCATE-ON-RECORD ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
L. NARAYANA SWAMY VS. STATE OF KARNATAKA & ORS. [REFERRED TO]
JUSTICE K.S. PUTTASWAMY (READ.) VS. UNION OF INDIA & ORS. [REFERRED TO]
MANJU SURANA VS. SUNIL ARORA & ORS. [REFERRED TO]
TEHSEEN S. POONAWALLA VS. UNION OF INDIA AND OTHERS [REFERRED TO]
ASHWANI KUMAR VS. UNION OF INDIA [REFERRED TO]
LOK PRAHARI THROUGH ITS GENERAL SECRETARY S.N. SHUKLA IAS (RETD.) VS. UNION OF INDIA [REFERRED TO]
KAUSHAL KISHOR VS. STATE OF UTTAR PRADESH [REFERRED TO]