(1.) I.A. No.39017/2026 - application for impleadment/ intervention is allowed.
(2.) Leave granted.
(3.) This appeal challenges the judgment and order dtd. 8/12/2025 passed by the High Court of Judicature at Bombay in Bail Application No.4538/2025.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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