LAWS(SC)-2026-4-97

NEW DELHI NATURE SOCIETY Vs. DIRECTOR HORTICULTURE DDA

Decided On April 27, 2026
New Delhi Nature Society Appellant
V/S
Director Horticulture Dda Respondents

JUDGEMENT

(1.) Heard.

(2.) The controversy involved in the instant special leave petitions revolves around the translocation of hundreds of deer from A.N. Jha Deer Park, Hauz Khas, New Delhi [Hereinafter, being referred to as "A.N. Jha Deer Park".] to different wildlife sanctuaries/Tiger reserves in the State of Rajasthan as well as within New Delhi.

(3.) The detailed facts relating to controversy are already delineated in the order dtd. 26/11/2025 wherein this Court gave the following directions: -