LAWS(SC)-2026-5-40

SOUMYA RANJAN PANDA Vs. SUBHALAXMI DASH

Decided On May 14, 2026
Soumya Ranjan Panda Appellant
V/S
Subhalaxmi Dash Respondents

JUDGEMENT

(1.) Heard.

(2.) Leave Granted.

(3.) Application(s) for impleadment/intervention are allowed.