LAWS(SC)-2016-2-107

P PRAMILLA RANI Vs. NARASAMMA

Decided On February 19, 2016
P Pramilla Rani Appellant
V/S
NARASAMMA Respondents

JUDGEMENT

(1.) Upon being mentioned by Ms. Kiran Suri, learned Senior counsel appearing for the Respondents, in para 3 of non -reportable judgment dated 08 February, 2016 the word 'sufficient' is deleted.