LAWS(SC)-2016-9-68

STATE OF T.NADU Vs. STATE OF KARNATAKA

Decided On September 02, 2016
State Of T.Nadu Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) HEARD Mr. shekhar Naphade, Mr. Rakesh Dwivedi and Mr. Subramonium Prasad, learned senior counsel for the State of Tamil Nadu, Mr. Naimbar, learned senior counsel for the Union Territory of Puduchery and Mr. F.S. Nariman, Mr. Anil B. Divan and Mr. S.S. Javali, learned senior counsel for the State of Karnataka.

(2.) MR . Naphade, learned senior counsel, has filed a chart indicating the flow released at Billigundulu during 2016-2017. The said chart reads as under :

(3.) HE has drawn our attention to clauses VII and IX of the award. They read as under :