LAWS(SC)-2016-9-111

DELHI DEVELOPMENT AUTHORITY Vs. PARMAL AND ORS.

Decided On September 08, 2016
DELHI DEVELOPMENT AUTHORITY Appellant
V/S
Parmal And Ors. Respondents

JUDGEMENT

(1.) Leave granted.

(2.) The issue, in principle, is covered against the appellant by judgment in Civil Appeal No. 8477 of 2016 arising out of Special Leave Petition (C) No. 8467 of 2015.

(3.) These appeals are, accordingly, dismissed.