(1.) Delay condoned. Leave granted.
(2.) Heard the learned Counsel.
(3.) Looking at the fact that in a similar case, the amount of compensation had already been enhanced by this Court, we do not think it necessary to issue notice to the other side for passing a final order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN